LexB.V.NAGARATHNA,VIKRAMAJIT SEN (CJ)
506 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 506 |
Disposal nature
| DISMISSED | 247 |
| DISPOSED | 140 |
| ALLOWED | 95 |
| REJECTED | 9 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED AND REMANDED | 7 |
Recent judgments
- M/S SHARDAMMA STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- SRI G RAMACHANDRAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S BALAJI STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S SHASHI JELLY CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S AMBRUTHA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S JAYADEV STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S KAMADHENU STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S R N STONE CRUSHERS v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- M/S DHARANI STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-14)
- SRI K. CHALABANDHA RAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-14)