B.V.NAGARATHNA,SURAJ GOVINDARAJ

111 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• JANAADHIKAARA SANGHARSHA PARISHATH (JSP) v. CHAIRPERSON KARNATAKA STATE DISASTER MANAGEMENT AUTHORITY — Karnataka High Court (2020-05-19)
• PADMAVATHI v. SMT. JAYAMMA — Karnataka High Court (2020-05-15)
• JACOB GEORGE v. THE SECRETARY DEPARTMENT OF INFORMATION AND BROADCASTING — Karnataka High Court (2020-05-15)
• J MANOJ KUMAR v. PADMAVATHI — Karnataka High Court (2020-05-15)
• SRI D V KRISHNAPPA v. SEETHARAM — Karnataka High Court (2020-03-05)
• M/S KARISHMA PARADISE AND v. SRI NITESH SHETTY — Karnataka High Court (2019-12-11)
• UNION OF INDIA v. DR. K. B. SURESH — Karnataka High Court (2019-12-11)
• DR. N S SUBBA RAO v. SRI. A NARASIMHAN — Karnataka High Court (2019-12-06)
• BHARAT CONDUCTORS PVT LTD v. THE CHAIRMAN AND MANAGING DIRECTOR — Karnataka High Court (2019-12-06)
• THE KARNATAKA ELECTRICITY BOARD v. V BYRAPPA (ARBITRATOR) — Karnataka High Court (2019-12-06)