LexB.V.NAGARATHNA,SUBHRO KAMAL MUKHARJEE (AG.CJ)
845 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 845 |
Disposal nature
| DISMISSED | 352 |
| DISPOSED | 340 |
| ALLOWED | 96 |
| Partly Allowed | 24 |
| REJECTED | 18 |
| Dismissed for Non-Prosecution | 9 |
| ALLOWED AND REMANDED | 3 |
| IA/Memo/VK/OP in disposal | 3 |
Recent judgments
- SRI. T.N. RAGHUPATHY v. HIGH COURT OF KARNATAKA — Karnataka High Court (2015-12-18)
- M. VEERABHADRAIAH v. THE UNION OF INDIA — Karnataka High Court (2015-12-18)
- AIRPORT AUTHORITY EMPLOYEES UNION v. UNION OF INIDA — Karnataka High Court (2015-12-16)
- MR C N KUMAR v. THE BRUHAT BENGALURU MAHANAGARA PALIKE — Karnataka High Court (2015-12-16)
- THE ASSOCIATION OF OUTSOURCING PROFESSIONALS v. BANGALORE INTERNATIONAL AIRPORT LIMITED — Karnataka High Court (2015-12-16)
- AKSHAYA VILLA OWNERS ASSOCIATION v. CHOWDESHWARI PROJECT — Karnataka High Court (2015-12-04)
- ENVIRONMENT PROTECTION AND SOCIAL SERVICE v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-04)
- THE COMMISSIONER v. CHOWDESHWARI PROJECTS — Karnataka High Court (2015-12-04)
- SRI PEDDAPPAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-04)
- M ABDUL AZEEZ v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-04)