B.V.NAGARATHNA,RAVI V HOSMANI

143 recorded High Court judgment(s) · 2017–2020

Courts

Karnataka High Court

143

DISMISSED	63
Partly Allowed	28
DISPOSED	26
ALLOWED	14
DROPPED	6
Dismissed for Non-Prosecution	4
REJECTED	1
ALLOWED AND REMANDED	1

SRINIVASA G SHETTY v. A N MANJUNATH — Karnataka High Court (2020-10-01)
MICRO LABS LTD v. THE STATE OF KARNATAKA — Karnataka High Court (2020-10-01)
DR.JANGA SRIDHAR S/O VENKATARAMANA v. SMT. USHA SRIDHAR W/O DR SRIDHAR — Karnataka High Court (2020-10-01)
M/S WEST COAST PAPER MILLS COMPANY LTD v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2020-10-01)
KARNATAKA EMPLOYERS ASSOCIATION v. THE STATE OF KARNATAKA — Karnataka High Court (2020-10-01)
SALIMABI v. STATE OF KARNATAKA — Karnataka High Court (2020-09-30)
R SUBRAMANYA v. SMT S KALYANI — Karnataka High Court (2020-09-30)
SMT MAMATHA v. MR PRAVEEN — Karnataka High Court (2020-09-30)
SMT VEENA v. SHRI B MANJUNATHA — Karnataka High Court (2020-09-30)
K. UMESHPRASAD v. SMT. K. JAISHAMBAVI — Karnataka High Court (2020-09-30)