B.V.NAGARATHNA,R. NATARAJ

46 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA PVT LTD v. ADDITIONAL LABOUR COMMISSIONER — Karnataka High Court (2021-02-25)
• M/S SSJV PROJECTS PRIVATE LIMITED v. M/S ALLAHABAD BANK — Karnataka High Court (2021-01-29)
• SRI U M RAMESH RAO v. UNION BANK OF INDIA — Karnataka High Court (2021-01-29)
• SRI C.C.CHALUVARAJU v. SMT K S HEMALATHA — Karnataka High Court (2021-01-05)
• SMT K S HEMALATHA v. SRI C C CHALUVARAJU — Karnataka High Court (2021-01-05)
• SRI GIRISH V BELLARY v. SMT SMITHA N PATIL — Karnataka High Court (2020-12-23)
• SRI GIRISH V BELLARY v. SMT SMITHA N PATIL — Karnataka High Court (2020-12-23)
• SRI. G. KUMAR v. THE MANAGING DIRECTOR — Karnataka High Court (2020-12-23)
• CHIDANAND P E v. THE CHIEF SECRETARY TO GOVERNMENT — Karnataka High Court (2020-12-22)
• SUSHEELA M HEGDE v. NIL — Karnataka High Court (2020-12-22)