B.V.NAGARATHNA,PRADEEP SINGH YERUR

64 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• SRI P MANJUNATH v. SRI JAGADISH — Karnataka High Court (2020-05-14)
• SRI HANUMAIAH v. STATE OF KARNATAKA — Karnataka High Court (2020-03-24)
• SUJATHAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-03-24)
• SPECTRUM CONSULTANTS INDIA PRIVATE LIMITED v. PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED — Karnataka High Court (2020-03-24)
• SRI. R. LOKESH v. SMT. MANJIRA — Karnataka High Court (2020-03-20)
• MR K P JAYAPRAKASH v. MRS USHAKUMARI — Karnataka High Court (2020-03-20)
• MRS. VEENAKUMARI D/O LATE.S.SHIVARAM v. H.KRISHNASWAMY, S/O LATE HONNAIAH, — Karnataka High Court (2020-03-20)
• SRI. MAHESH v. SMT. NETHRAVATHI — Karnataka High Court (2020-03-20)
• SMT. PUJA KUNDALIA v. MR. HANSRAJ — Karnataka High Court (2020-03-19)
• SMT. SRI VIDYA R S v. SRI RAVI SHANKAR H P — Karnataka High Court (2020-03-17)