LexB.V.NAGARATHNA,P.S.DINESH KUMAR
43 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 43 |
Disposal nature
| DISMISSED | 38 |
| DISPOSED | 3 |
| ALLOWED | 2 |
Recent judgments
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. SHRI. BASAWESHWAR — Karnataka High Court (2021-04-16)
- SRI. P. MANOHAR REDDY v. THE COMMISSIONER — Karnataka High Court (2021-01-15)
- SRI P RADHAKRISHNA SHETTY v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2019-10-25)
- DAYANANDA SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2019-10-11)
- M KRIPALANI v. THE UNION OF INDIA — Karnataka High Court (2019-07-12)
- SMT. G. SARALA BAI v. VEERABHADRA S/O KALAVEERAYYA BHARANI — Karnataka High Court (2019-04-26)
- THE STATE OF KARNATAKA v. LAND TRIBUNAL — Karnataka High Court (2018-08-20)
- SREENIVAS LAD v. DR. EKNATH — Karnataka High Court (2018-08-07)
- PRAKASH LAD v. SREENIVAS LAD — Karnataka High Court (2018-08-07)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S DURDUNDESHWAR URBAN — Karnataka High Court (2018-07-04)