B.V.NAGARATHNA,P.KRISHNA BHAT

91 recorded High Court judgment(s) · 2021–2021

Courts

Karnataka High Court

DISMISSED	54
DISPOSED	26
Dismissed for Non-Prosecution	5
ALLOWED AND REMANDED	4
REJECTED	1
Partly Allowed	1

DISHA CHOUDHARY v. STATE OF KARNATAKA — Karnataka High Court (2021-08-26)
SMT. DHANALAKSHMI v. SRI. RAMU — Karnataka High Court (2021-08-25)
SRI R K BABU PRASAD v. SMT UMA MAHESHWARI, — Karnataka High Court (2021-08-25)
SMT RENUKA v. SRI C RAJU — Karnataka High Court (2021-08-25)
N BASAVARAJ v. STATE OF KARNATAKA — Karnataka High Court (2021-08-24)
SRI B V MAHESH KUMAR v. THE MYSORE DIOCESAN EDUCATION SOCIETY — Karnataka High Court (2021-08-24)
SRI. SURESH. S v. SMT. LAKSHMI — Karnataka High Court (2021-08-23)
SRI. SURESH.S v. SMT. LAKSHMI — Karnataka High Court (2021-08-23)
SMT. LAKSHMI @ REKHA v. SRI. MADHUSUDHAN — Karnataka High Court (2021-08-23)
SRI KENCHAPPA U v. STATE OF KARNATAKA — Karnataka High Court (2021-08-19)