B.V.NAGARATHNA,P.G.M.PATIL

50 recorded High Court judgment(s) · 2015–2020

Courts

Disposal nature

Recent judgments

• SRI R HARI RAO v. SMT PADMAVATHI BAI @ VARSHINI — Karnataka High Court (2020-02-18)
• HAJEERA ASMA KHANUM v. SRI K IMRAN PASHA — Karnataka High Court (2020-02-18)
• SMT SREEDIVYA R v. SRI CHANDAN — Karnataka High Court (2020-02-17)
• THE ASSISTANT ENGINEER (ELE) v. SMT LAKSHMI @ RADHA — Karnataka High Court (2020-02-17)
• T VENKATESH @ GIRISH v. SMT N REKHA — Karnataka High Court (2020-02-17)
• SRI. ANAND C PATTED v. SMT. REKHA ANAND C PATTED — Karnataka High Court (2020-02-17)
• SRI S NAGESH v. SMT. M.S.DIVYA — Karnataka High Court (2020-02-17)
• SMT SREEDIVYA R v. SRI CHANDAN — Karnataka High Court (2020-02-17)
• SMT K P DIVYA v. SRI. D R DINESH KUMAR — Karnataka High Court (2020-02-17)
• EXECUTIVE ENGIEER (ELE) v. SMT D.C.BHAGYA — Karnataka High Court (2020-02-17)