B.V.NAGARATHNA,N S SANJAY GOWDA

291 recorded High Court judgment(s) · 2018–2021

Courts

Karnataka High Court

291

DISPOSED	113
DISMISSED	105
Partly Allowed	26
ALLOWED	23
ALLOWED AND REMANDED	11
Dismissed for Non-Prosecution	9
Abated	2
DROPPED	1

SRI. V MAHESH v. SRI. K A ANIL KUMAR — Karnataka High Court (2021-04-16)
M/S KARNATAKA POWER TRANSMISSION CORPORATION LTD v. B GURUMURTHY — Karnataka High Court (2021-04-16)
SMT SHIBANI AMIT KOTIAN v. SRI AMIT KOTIAN — Karnataka High Court (2021-03-24)
H B SOMASHEKAR v. SMT. JEEVITHA — Karnataka High Court (2021-03-24)
DR D.R.SRINIVAS v. SMT. Y V REKHA — Karnataka High Court (2021-03-24)
SMT. RITU SINGH v. SHRI KAMALESH KUMAR SINGH — Karnataka High Court (2021-03-24)
SRI SHANTHAMALLIKARJUNASWAMY v. THE DEPUTY COMMISSIONER — Karnataka High Court (2021-03-22)
P SHEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-03-22)
SMT. PARVEEN @ PARWIN TAJ v. BRUHAT BANGALORE MAHANAGARA PALIKE — Karnataka High Court (2021-03-22)
MANAGING DIRECTOR/CHAIRMAN v. SMT.A.G.SUBHADRAMMA — Karnataka High Court (2021-03-22)