LexB.V.NAGARATHNA,N.KUMAR
66 recorded High Court judgment(s) · 2010–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 66 |
Disposal nature
| DROPPED | 30 |
| DISMISSED | 25 |
| ALLOWED | 5 |
| Dismissed for Non-Prosecution | 2 |
| Partly Allowed | 2 |
| REJECTED | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- VENKATESH RAMANNA VALMIKI v. SRI KOUSHICK MUKURAJI — Karnataka High Court (2015-12-17)
- BASAVAKUMAR v. SRI MANJUNATH — Karnataka High Court (2015-12-17)
- SRI RAVINDRA VIDYA SAMSTHE @ v. SRI IKKERI — Karnataka High Court (2015-12-17)
- KRISHNAPPA v. SMT K RATHNAPRABHA — Karnataka High Court (2015-12-17)
- A C V SWAMY v. SRI ARUN TIWARI — Karnataka High Court (2015-12-17)
- SMT NAGARATHNAMMA v. KOUSHIK MUKHERJI — Karnataka High Court (2015-12-17)
- MR SUDHAKAR v. MR SHAREEF — Karnataka High Court (2015-12-17)
- MR. SHYAM RAICHANDANI v. MRS. BOBBY R C — Karnataka High Court (2015-12-17)
- SHRI SHRI SHRI CHANDRASHEKAR v. DR AJAY NAGABUSHAN — Karnataka High Court (2015-12-16)
- SMT. LAKSHMI v. SRI KUMAR NAYAK IAS — Karnataka High Court (2015-12-16)