B.V.NAGARATHNA,M.KHAZI

115 recorded High Court judgment(s) · 2021–2021

Courts

Karnataka High Court

115

DISMISSED	42
DISPOSED	41
Dismissed for Non-Prosecution	17
ALLOWED	9
Partly Allowed	2
ALLOWED AND REMANDED	2
Dismissal for Non Compliance of Office Objections	1
Abated	1

SRI. A SUBRAMANYA RAO v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-02)
SMT. PRABHAVATHI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-02)
THE GAVIPURAM EXTENSION HOUSE v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-28)
SMT K P SAVITHA v. SRI A SHIVA KUMAR — Karnataka High Court (2021-05-28)
THE GAVIPURAM EXTENSION v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-28)
SMT K P SAVITHA v. SRI A SHIVA KUMAR — Karnataka High Court (2021-05-28)
RAMESH R v. MRS.ALAMELU — Karnataka High Court (2021-05-28)
S.G.SATISHCHANDRA v. SHUBHA H S — Karnataka High Court (2021-04-23)
S G SATISHCHANDRA v. SHUBHA H S — Karnataka High Court (2021-04-23)
SMT. P. RANJEETHA v. SRI. P. KARIGALAN — Karnataka High Court (2021-04-23)