B.V.NAGARATHNA,M G UMA

253 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• HANUMANTHA MOGAVEERA v. STATE OF KARNATAKA — Karnataka High Court (2021-04-23)
• ISLAMIC MISSION OF INDIA REGD v. THE STATE GOVERNMENT OF KARNATAKA — Karnataka High Court (2021-03-12)
• SMT. K.K. LAKSHMI v. SRI. VISHWANATH S JALADI — Karnataka High Court (2021-03-12)
• SRI. SUNIL KUMAR v. SMT. LIKITHA RAMESH — Karnataka High Court (2021-03-12)
• MR. H SHADAB WAHAB v. NIL — Karnataka High Court (2021-03-12)
• SMT SINDHU M v. SRI CHINMOY DAS — Karnataka High Court (2021-03-12)
• MR. H SHADAB WAHAB v. NIL — Karnataka High Court (2021-03-12)
• SRI M S SHASHIDHAR v. SMT GAYATRI — Karnataka High Court (2021-02-26)
• RAJESH v. LAKSHMI G — Karnataka High Court (2021-02-26)
• MR RAVINDRA SHIVRAM NAWARE v. MRS CHHAYA NAWARE — Karnataka High Court (2021-02-26)