LexB.V.NAGARATHNA,K.SREEDHAR RAO
153 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 153 |
Disposal nature
| ALLOWED | 99 |
| DISMISSED | 35 |
| DISPOSED | 15 |
| Dismissed for Non-Prosecution | 3 |
| Partly Allowed | 1 |
Recent judgments
- M/S SREE SAI STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- M/S. VIGNESHWARA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- M/S SRI. LAKSHMI VENKATESHWARA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- M/S CHAITRA STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- M/S MALLIKARJUN STONE CRUSHING v. THE STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- M/S PADMAVATHI STONE CRUSHING INDUSTRIES v. THE STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- SRI R V MERANI v. THE UNION OF INDIA — Karnataka High Court (2013-01-18)
- M/S SRI BALAJI GRANITES v. STATE OF KARNATAKA — Karnataka High Court (2013-01-18)
- SRI GURU SIDDA RAMESHWARA RURAL EDUCATION SOCIETY v. THE PRINCIPAL SREE SIDDA RAMESHWARA POLYTECHNIC — Karnataka High Court (2013-01-18)
- T P KRISHNAPPA v. THE STATE — Karnataka High Court (2013-01-18)