B.V.NAGARATHNA,K.NATARAJAN
191 recorded High Court judgment(s) · 2014–2019
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| Karnataka High Court | 191 |
Disposal nature
| DISMISSED | 69 |
| Partly Allowed | 57 |
| DISPOSED | 32 |
| ALLOWED | 14 |
| ALLOWED AND REMANDED | 11 |
| Abated | 2 |
| IA/Memo/VK/OP in disposal | 2 |
| Dismissed for Non-Prosecution | 2 |
Recent judgments
- THE DEPUTY COMMISSIONER AND v. M/S S V GLOBAL MILL LIMITED — Karnataka High Court (2019-09-25)
- THE REGIONAL MANAGER v. SRI H C NAGABHUSHAN — Karnataka High Court (2019-07-26)
- SMT NANJAMMA v. HANUMAKKA — Karnataka High Court (2019-07-26)
- SRI VINCENT RAJ R v. G KRISHNA MURTHY — Karnataka High Court (2019-07-25)
- NARAYANASWAMY SUPER SPECIALITY v. SRI A V NARASIMHAN — Karnataka High Court (2019-07-25)
- BABY AASHRETHA KASHYAP v. NIL — Karnataka High Court (2019-07-24)
- M/S NAGA CONSTRUCTIONS v. SRI K N RANGASWAMY — Karnataka High Court (2019-07-24)
- THE STATE OF KARNATAKA v. MR N RAMESH — Karnataka High Court (2019-07-24)
- SMT. ASYESHA TABASSUM v. SUNDAR RAJAN — Karnataka High Court (2019-07-23)
- THE MANAGING DIRECTOR v. SMT. KALAMMA — Karnataka High Court (2019-07-23)
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