B.V.NAGARATHNA,JYOTI MULIMANI

193 recorded High Court judgment(s) · 2015–2021

Courts

Karnataka High Court

193

DISMISSED	76
DISPOSED	37
Partly Allowed	30
Dismissed for Non-Prosecution	19
ALLOWED AND REMANDED	18
ALLOWED	9
Abated	1
DROPPED	1

R MANJULA v. VIJAYAPURA EDUCATION SOCIETY — Karnataka High Court (2021-04-23)
M/S.S.M. KANNAPPA AUTOMOBILES PVT. LTD., v. KOLADAMATT MAHASAMSTHANA — Karnataka High Court (2020-07-29)
M/S. S.M. KANNAPPA AUTOMOBILES v. KOLADAMATT MAHASAMSTHANA — Karnataka High Court (2020-07-29)
MR J D HONNAPPA v. SMT MAMATHA — Karnataka High Court (2020-06-02)
THE CLAIM MANAGER v. SHANTHAMMA — Karnataka High Court (2020-02-14)
SMT SHANTHAMMA v. SRI S D MUNEER BHASHA — Karnataka High Court (2020-02-14)
SRI. LOKANATH v. SRI. M MUNIYAPPA — Karnataka High Court (2020-01-30)
THE SECRETARY v. SHIVANNA — Karnataka High Court (2020-01-30)
THE SECRETARY v. CHENNABASAVAIAH — Karnataka High Court (2020-01-30)
THE SECRETARY v. MALIGASHETTY — Karnataka High Court (2020-01-30)