B.V.NAGARATHNA,JAYANT PATEL

253 recorded High Court judgment(s) · 2016–2016

Courts

Karnataka High Court

253

DISMISSED	137
DISPOSED	62
ALLOWED AND REMANDED	29
ALLOWED	9
Partly Allowed	6
Converted	5
Dismissed for Non-Prosecution	4
IA/Memo/VK/OP in disposal	1

THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S IND SING DEVELOPERS P LTD — Karnataka High Court (2016-12-09)
THE PR COMMISSIONER OF INCOME TAX v. M/S IBM INDIA PVT LTD — Karnataka High Court (2016-12-09)
PR. COMMISSIONER OF INCOME TAX-6 v. M/S. SILVER SOFTWARE PVT.LTD. — Karnataka High Court (2016-08-19)
SRI J P PRAKASH v. THE STATE OF KARNATAKA — Karnataka High Court (2016-08-19)
STATE OF KARNATAKA v. SRI JAGADEV BIRADAR — Karnataka High Court (2016-07-01)
SRI K. P. NARAYANAN KUTTY v. THE STATE BANK OF INDIA — Karnataka High Court (2016-06-17)
K K MURTHY v. THE SECRETARY — Karnataka High Court (2016-06-17)
SRI. CHANDRASHEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2016-04-28)
M/S UNIVERCELL TELECOMMUNICATIONS (INDIA)PVT.LTD. v. STATE OF KARNATAKA — Karnataka High Court (2016-04-28)
THE COMMISIONER OF INCOME-TAX v. M/S IBC KNOWLEDGE PARK PVT LTD — Karnataka High Court (2016-04-28)