B.V.NAGARATHNA,HANCHATE SANJEEVKUMAR

145 recorded High Court judgment(s) · 2017–2021

Courts

Karnataka High Court

145

DISMISSED	54
DISPOSED	41
ALLOWED	17
Dismissed for Non-Prosecution	14
Partly Allowed	11
ALLOWED AND REMANDED	5
Abated	3

SMT KUMUDA GIRISH v. SHRI B SHARAT — Karnataka High Court (2021-08-23)
SRI N. MANJUNATH v. SMT. ANJANAMMA N — Karnataka High Court (2021-08-19)
SMT. PRAMEELA v. SMT. ANJANAMMA N — Karnataka High Court (2021-08-19)
XXXX (Vide Order Dated 11.06.2025) v. AMITABH SINHA — Karnataka High Court (2021-08-19)
XXXX (Vide Order Dated 11.06.2025) v. AMITABH SINHA — Karnataka High Court (2021-08-19)
SMT. ANJANAMMA .N v. N MANJUNATH — Karnataka High Court (2021-08-19)
SMT MAMATHA B C v. SUBHASH @ SUBHASHCHANDRA GANIGERA — Karnataka High Court (2021-07-23)
SRI R F HUDEDAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
SRI ZIAULLAKHAN v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)
SRI L R KUMARASWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)