B.V.NAGARATHNA,H.T. NARENDRA PRASAD

176 recorded High Court judgment(s) · 2014–2021

Courts

Disposal nature

Recent judgments

• THE BRANCH MANAGER v. SRI BASANTHI @ BASANTHE @ BASANTHI RAM — Karnataka High Court (2021-01-22)
• I. C. D. S. LTD., v. JAI BHARATH MILLS PVT.LTD., — Karnataka High Court (2019-04-26)
• SMT. BHAGYALAKSHMI B S v. VASANTHAKUMAR G U — Karnataka High Court (2019-04-26)
• ASHWIN v. L V PADMANABHA — Karnataka High Court (2019-04-26)
• SRI DINESH M M v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
• M/S SURAJ CONDOMINIUMS v. SRI K H JAGADEESHA — Karnataka High Court (2019-04-26)
• K.U. POVAIAH @ VIVEK v. SMT. NAMAITHAPOVAIAH — Karnataka High Court (2019-04-26)
• SRI N MURUGESAN v. THE UNION OF INDIA — Karnataka High Court (2019-04-26)
• SRI JINENDRA KUMR GANDHI v. SMT NARAYANAMMA — Karnataka High Court (2019-04-26)
• THE MANAGER v. SRI VISHWANATH N — Karnataka High Court (2019-04-26)