LexB.V.NAGARATHNA,BUDIHAL R.B
29 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 29 |
Disposal nature
| DISMISSED | 10 |
| ALLOWED | 7 |
| DISPOSED | 6 |
| REJECTED | 2 |
| Dismissed for Non-Prosecution | 2 |
| Partly Allowed | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- STATE OF KARNATAKA v. SMT I VIDYAVATHI — Karnataka High Court (2018-09-07)
- SOMASHEKARAPPA v. STATE OF KARNATAKA — Karnataka High Court (2018-06-29)
- NARASIMHA NAIKA v. STATE OF KARNATAKA — Karnataka High Court (2018-06-29)
- K R KUNHIAM @ RAMA @ KULLA v. STATE OF KARNATAKA — Karnataka High Court (2018-05-24)
- KRISHNA v. STATE OF KARNATAKA — Karnataka High Court (2018-05-24)
- SWEETAN v. THE STATE OF KARNATAKA — Karnataka High Court (2018-05-24)
- M S RAMESH v. THE STATE OF KARNATAKA — Karnataka High Court (2018-05-23)
- MR. PRABHAKARA @ SURESH v. STATE OF KARNATAKA — Karnataka High Court (2018-05-23)
- HANUMATHARAJU v. STATE BY THYAMAGONDLU POLICE STATION — Karnataka High Court (2018-05-23)
- KUMARA v. STATE OF KARNATAKA — Karnataka High Court (2018-05-23)