B.V.NAGARATHNA,BELLUNKE.A.S

332 recorded High Court judgment(s) · 2018–2019

Courts

Karnataka High Court

332

DISMISSED	134
ALLOWED	67
DISPOSED	63
Partly Allowed	34
DROPPED	24
Dismissed for Non-Prosecution	5
Abated	2
ALLOWED AND REMANDED	2

MR.MANSOOR ALI S/O ABDUL GANI HOSPET KAZI v. THE STATE OF KARNATAKA — Karnataka High Court (2019-06-25)
SRI.ISHWARAPPA H. KURUBARA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-06-25)
RELIANCE GENERAL INSURANCE CO. v. SUNITHA W/O. UNNIKRISHNAN — Karnataka High Court (2019-03-28)
SUNITHA UNNIKRISHNAN W/O LATE UNNIKRISHNAN K NAIR v. M/S VIVEK TRANSPORTERS — Karnataka High Court (2019-03-28)
NEW INDIA ASSURANCE CO., LTD., v. SUNITHA UNNIKRISHNAN W/O LATE UNNIKRISHNAN K NAIR, — Karnataka High Court (2019-03-28)
RELIANCE GENERAL INSURANCE CO. v. AISHWARYA D/O. MOHANDAS NAIR — Karnataka High Court (2019-03-28)
RELIANCE GENERAL INSURANCE CO. v. MOHANDAS NAIR — Karnataka High Court (2019-03-28)
RELIANCE GENERAL INSURANCE CO. v. LATHIKA MOHANDAS NAIR — Karnataka High Court (2019-03-28)
RELIANCE GENERAL INSURANCE CO. v. SUNITHA W/O. UNNIKRISHNAN — Karnataka High Court (2019-03-28)
RELIANCE GENERAL INSURANCE CO. v. SUNITHA W/O. UNNIKRISHNAN — Karnataka High Court (2019-03-28)