B.V.NAGARATHNA,B.A.PATIL

113 recorded High Court judgment(s) · 2017–2021

Courts

Karnataka High Court

113

DISMISSED	46
DISPOSED	21
Partly Allowed	19
DROPPED	11
ALLOWED	10
Dismissed for Non-Prosecution	3
Abated	2
IA/Memo/VK/OP in disposal	1

SHRI.MINIJIGI SHANKAR RAO S/O LATE SHIVALINGAPPA v. SMT.MATIKE NEELAMMA W/O M RAYAPPA AND ORS — Karnataka High Court (2021-01-15)
THE STATE OF KARNATAKA v. M/S DODDANNAVAR BROTHERS — Karnataka High Court (2019-10-18)
SMT RAMAKKA v. THE MANAGING DIRECTOR — Karnataka High Court (2019-08-23)
THE STATE OF KARNATAKA v. SHRI S K KANTHA — Karnataka High Court (2018-12-11)
THE STATE BY v. MALLAPPA S/O PAKIRAPPA KATTIMANI — Karnataka High Court (2017-11-02)
CHHAYADEVI W/O OMPRAKSH BHATTAD v. MANOJKUMAR JAIN AND ANR — Karnataka High Court (2017-11-02)
KISHAN RAO S/O RAGHAVENDER RAO v. A. SUBHADRA BAI W/O A. MADHUSUDAN RAO AND ANR — Karnataka High Court (2017-08-11)
SURESH S/O MUTTAPPA @ GOLLAR YADAV v. THE GENERAL MANAGER CORPORATION BANK HEAD AND ANR — Karnataka High Court (2017-08-11)
SMT.ALKA W/O BABURAO ADKE v. SRI.BABURAO S/O MARIAPPA ADKE — Karnataka High Court (2017-08-10)
SRI. USMAN S/O KHUDAN SAB v. THE INSPECTOR GENERAL OF POLICE AND ORS — Karnataka High Court (2017-08-09)