B.V.NAGARATHNA,ASHOK G.NIJAGANNAVAR

199 recorded High Court judgment(s) · 2014–2020

Courts

Disposal nature

Recent judgments

• M/S ORIENTAL INSURANCE CO.LTD. v. SMT MACHILA — Karnataka High Court (2020-03-13)
• MR RAVI K v. MR MAHESH MEDHEKAR — Karnataka High Court (2019-11-26)
• THE CHIEF ENGINEER v. SRI. GOPALKRISHNA — Karnataka High Court (2019-11-26)
• THE CHIEF ENGINEER v. SRI GOPALKRISHNA — Karnataka High Court (2019-09-27)
• SRI K GOPAL KRISHNA v. THE CHIEF ENGINEER — Karnataka High Court (2019-09-27)
• SRI MURTHY H B v. SRI RAJU GUDDE — Karnataka High Court (2019-09-23)
• MRS. SANGEETHA M R v. SRI. HEMANTH S GOWDA — Karnataka High Court (2019-09-23)
• SRI. BHARAMU N WAGHAMODE v. SMT. R USHA — Karnataka High Court (2019-09-23)
• LEGAL MANAGER v. SMT. NAGENDRAM LACHI — Karnataka High Court (2019-09-23)
• SMT NAGENDRAM LACHI v. SRI R ASHOK REDDY — Karnataka High Court (2019-09-23)