B.V.NAGARATHNA

6,242 recorded High Court judgment(s) · 2011–2021

Courts

Karnataka High Court

6242

DISMISSED	3124
DISPOSED	2083
ALLOWED	382
Partly Allowed	226
Dismissed for Non-Prosecution	179
REJECTED	87
ALLOWED AND REMANDED	72
IA/Memo/VK/OP in disposal	39

SRI M K SOMASHEKAR v. SRI S A RAMADAS — Karnataka High Court (2021-03-26)
SRI VASU v. SRI L NAGENDRA — Karnataka High Court (2021-03-26)
MUKABULASA S/O MOULASA GURIKAR v. IMAMSA AND ORS — Karnataka High Court (2020-11-27)
PATEL NANJEGOWDA v. KRISHNAMURTHY — Karnataka High Court (2020-11-19)
SMT. SAVITHA SRIVELU, v. UNNIKRISHNAN KADANKOTE — Karnataka High Court (2019-10-31)
MRS V S GOWRAMMA v. V S ANJANAPPA — Karnataka High Court (2019-08-30)
PREETAM A EKLASPUR v. VANISHREE PUTTI — Karnataka High Court (2019-07-19)
RAVI C RAHEJA v. UNION OF INDIA — Karnataka High Court (2019-06-12)
T V MARUTHI v. UNION OF INDIA — Karnataka High Court (2019-06-12)
MR RAMANJANEYA HANUMANTHAPPA KATTA v. UNION OF INDIA — Karnataka High Court (2019-06-12)