B V L N CHAKRAVARTHI

3,780 recorded High Court judgment(s) · 2014–2026

Courts

Andhra Pradesh High Court

3780

DISMISSED AS INFRUCTUOUS	881
DISMISSED AS NON PROSECUTION	575
DISPOSED OF NO COSTS	561
WITHDRAWN	394
CLOSED NO COSTS	380
ALLOWED NO COSTS	336
DISMISSED	246
DISMISSED FOR DEFAULT	172

B.SRINIVASULU v. THE STATE OF A.P., THRU ACB, HYDERABAD — Andhra Pradesh High Court (2026-05-04)
Y. RAMACHANDRAPPA, v. THE STATE OF AP REP BY ITS SPL PP HYD., FOR ACB., — Andhra Pradesh High Court (2026-05-04)
The State of A.P., v. Injeti Yesuratnam, — Andhra Pradesh High Court (2026-04-28)
Neerudi Dhanamma, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-04-28)
TADANKI JOHN PRIYANADAM v. THE STATE OF A.P. — Andhra Pradesh High Court (2026-04-27)
P.Sreenivasulu, v. State of A.P., — Andhra Pradesh High Court (2026-04-27)
DUDEKULA SOMAIAH v. THE STATE OF A.P. — Andhra Pradesh High Court (2026-04-22)
Kharaguntla Miriyam, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-04-22)
GURRAM VENKATESWARLU , v. THE STATE OF A.P., REP BY PP., — Andhra Pradesh High Court (2026-04-21)
THE STATE OF A.P, REP BY THE PP v. THAMBISETTY RAMPRASAD & ANOTHER — Andhra Pradesh High Court (2026-04-21)