LexB. U. DEBADWAR
34 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 34 |
Disposal nature
| Disposed off/Dismissed for default | 15 |
| DELAY CONDONATED/REJECTED. | 12 |
| DISPOSED OFF | 5 |
| Admitted/Allowed/Granted/Rule Absolute | 1 |
| Disposed Off | 1 |
Recent judgments
- HARI DAGDU NALAVADE v. KADU SATWA KALE AND ANOTHER — Bombay High Court (2021-06-14)
- HARI DAGDU NALAVADE v. KADU SATWA KALE AND ANOTHER — Bombay High Court (2021-06-14)
- HDFC ERGO GENERAL INSURANCE CO. LTD. v. KIRAN ASARAM MORE AND OTHERS — Bombay High Court (2021-01-25)
- ARCHANA RAMESHWAR CHAVAN AND OTHERS v. NATIONAL INSURANCE CO. LTD. AND OTHERS — Bombay High Court (2021-01-25)
- ICICI GENERAL INSURANCE CO LTD v. DNYNDEO TULSHIRAM SIRSAT AND ORS — Bombay High Court (2021-01-25)
- NAJMUNNISA BEGUM MIRZA SALIMULLAH BAIG AND ORS v. M.S.R.T.C THR ITS DIV. CONTROLLER, AURANGABAD AND ANR — Bombay High Court (2021-01-25)
- VIMALBAI VISHWANATH BHALERAO AND ORS v. VIJAY RAMDAS KALLEY ABD ANR — Bombay High Court (2021-01-25)
- ICICI GENERAL INSURANCE CO LTD v. DNYNDEO TULSHIRAM SIRSAT AND ORS — Bombay High Court (2021-01-25)
- SURESH MULCHAND RATHOD (PAWAR) v. SNAJEEV TRAMBAKLALJI AGRAWAL AND ANR — Bombay High Court (2021-01-25)
- FARHEEN NAAZ SAYYAD VIKHAR AND ORS v. MOHANSINGH BAVSINGH THAGRE AND ANR — Bombay High Court (2021-01-18)