LexB SYAMSUNDER
1,695 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 1695 |
Disposal nature
| ALLOWED NO COSTS | 617 |
| DISMISSED | 430 |
| WITHDRAWN | 244 |
| DISMISSED FOR DEFAULT | 98 |
| DISMISSED AS INFRUCTUOUS | 86 |
| DISPOSED OF NO COSTS | 74 |
| PARTLY ALLOWED NO COSTS | 68 |
| DISMISSED AS ABATED | 34 |
Recent judgments
- Yarragundia Sowmya Sri, v. Gurijala Venkata Rao, — Andhra Pradesh High Court (2024-08-29)
- PALADUGU (REYYALA_ BHOOMIJA v. PALADUGU ANJANEYAPRASAD — Andhra Pradesh High Court (2024-08-28)
- PALLA NAGA MADDILETI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2024-08-28)
- NABEN KUM,AR SAHU AND 3 OTHERS v. ANDHAVARAPU GOVINDARAJULU AND 6 OTHERS — Andhra Pradesh High Court (2024-08-27)
- NABEEN KUMAR SAHU AND 3 OTHERS v. BARATAM BANGARAMMA AND 5 OTHERS — Andhra Pradesh High Court (2024-08-27)
- ANDHAVARAPU GOVINDA RAJULU AND ANR v. NABEEN KUMAR SAHU AND 5 ORS — Andhra Pradesh High Court (2024-08-27)
- GADDAM JYOTHI RATNAKUMARI v. MADDU SAMSON RATNASANDEEP — Andhra Pradesh High Court (2024-08-26)
- Karakala Sudha v. Yerram Syam Sunder Reddy — Andhra Pradesh High Court (2024-08-26)
- P LAKSHMI PRIYA v. ONTI KOMMU SHARATH BABU — Andhra Pradesh High Court (2024-08-26)
- SMT T AT CHALLA BHARGAVI v. T BABU AT YESU BABU — Andhra Pradesh High Court (2024-08-26)