B.SUDHEENDRA KUMAR, K.T.SANKARAN
32 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 32 |
Disposal nature
| DISMISSED | 17 |
| ALLOWED | 8 |
| PARTLY ALLOWED | 6 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- K.V.UMESH BABU & 3 OTHERS v. STATE OF KERALA — Kerala High Court (2016-09-06)
- LEEMA SEBASTIAN v. STATE OF KERALA — Kerala High Court (2015-08-21)
- VENUGOPAL v. STATE OF KERALA — Kerala High Court (2015-08-20)
- SEENA v. STATE OF KERALA — Kerala High Court (2015-08-19)
- SUSHA v. STATE OF KERALA — Kerala High Court (2015-08-19)
- NIRMALA SOMAN v. STATE OF KERALA — Kerala High Court (2015-08-17)
- ANTONY DAS v. STATE — Kerala High Court (2015-08-12)
- MOHAMMED ASIF v. NIA — Kerala High Court (2015-08-12)
- PRADEEP v. STATE OF KERALA — Kerala High Court (2015-08-05)
- DIVAKARAN KANI v. STATE OF KERALA — Kerala High Court (2015-07-30)
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