LexB.SUDHEENDRA KUMAR
12,524 recorded High Court judgment(s) · 2008–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 12524 |
Disposal nature
| ALLOWED | 5724 |
| DISMISSED AS WITHDRAWN | 1674 |
| DISMISSED | 1583 |
| DISPOSED OF | 1365 |
| PARTLY ALLOWED | 774 |
| CLOSED | 725 |
| ALLOWED IN PART | 290 |
| DISMISSED AS NOT PRESSED | 175 |
Recent judgments
- GOKUL RAJ, v. STATE OF KERALA — Kerala High Court (2021-07-09)
- SUBRU N SAHADEVAN v. STATE OF KERALA — Kerala High Court (2021-05-28)
- AAKASH v. STATE OF KERALA — Kerala High Court (2021-05-28)
- ELIZABETH EVE DAVID v. STATE OF KERALA — Kerala High Court (2021-05-28)
- RAGINI v. STATE OF KERALA — Kerala High Court (2021-05-28)
- JYOTHISHKUMAR v. STATE OF KERALA — Kerala High Court (2021-05-28)
- RAJENDRAN v. STATE OF KERALA — Kerala High Court (2021-05-28)
- KAVITHA MOHAN IYAR v. STATE OF KERALA — Kerala High Court (2021-05-28)
- SAIFUDHEEN v. STATE OF KERALA — Kerala High Court (2021-05-27)
- JOSEPH LEON v. STATE OF KERALA — Kerala High Court (2021-05-27)