LexB. SUDERSHAN REDDY
309 recorded High Court judgment(s) · 1996–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 308 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 121 |
| DISMISSED NO COSTS | 102 |
| DISPOSED OF NO COSTS | 46 |
| ALLOWED NO COSTS | 23 |
| DISMISSED FOR DEFAULT | 6 |
| PARTLY ALLOWED NO COSTS | 3 |
| WITHDRAWN | 2 |
| CLOSED NO COSTS | 2 |
Recent judgments
- The State of Andhra Pradesh v. N.V.L.Narasimha Swamy — Telangana High Court (2005-11-30)
- SMT P.A. KAMALESWARI, v. The Government of Andhra Pradesh — Telangana High Court (2005-11-18)
- K.RAMASWAMY REDDY AND 3 ORS v. DIST COLLECTOR PANCHYAT WING CHITTORAND4 — Telangana High Court (2005-11-18)
- Desu Venkata Sumalya v. M/s.Hindusthan Petroleum Corpn.Ltd., — Telangana High Court (2005-11-18)
- G.Venkata Reddy, v. The District Collector, — Telangana High Court (2005-11-18)
- MA Faheem, v. APSRTC, rep by its Regional Manager, — Telangana High Court (2005-11-18)
- Komera Vijayalakshmi , Madaramma v. Nandigam Dayamani — Telangana High Court (2005-11-17)
- Sri Y.V.S. AND SRI B.R.M.Memorial Educational Society, v. Government of Andhra Pradesh, — Telangana High Court (2005-11-17)
- Adda Panakala Rao v. Challa Ranga Rao — Telangana High Court (2005-10-28)
- Dudekula Shalimiah v. Governement of A.P., Law Department (Courts) — Telangana High Court (2005-10-19)