B.SREENIVASE GOWDA,DILIP B. BHOSALE

89 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• APPASAHEBGOUDA S/O MALLESHAPA BIRADAR AND ORS v. VILAS S/O HANMANTH KATWA AND ANR — Karnataka High Court (2014-11-13)
• SOMASHEKAR S/O MAHALINGAPPA WALI v. G R SHEELVANT AND ANR — Karnataka High Court (2014-11-12)
• VAIBHAV VIKAS @ BAIBHAV SINGH v. DR. AMIT S/O PRAKASH ASHTURE AND ANR — Karnataka High Court (2014-11-11)
• RAJESHWARI @ VANAMALA W/O MALLIKARJUN v. SRISHAIL S/O VEERANAPPA SAJJAN AND ANR — Karnataka High Court (2014-11-10)
• PRABHAKAR S/O MAREPPA CHITGUPPEKAR ORS v. VISHAL RETAIL LIMITED, ANR — Karnataka High Court (2014-11-10)
• TIPPANNA S/O SANGAPPA ALKUNTE v. THE STATE OF KARNATAKA — Karnataka High Court (2014-11-10)
• MANJULA W/O UDYA KUMAR DANGE v. UDAYKUMAR S/O SHIVAYOGAPPA DANGE — Karnataka High Court (2014-11-10)
• NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION v. VIJAYALAXMI — Karnataka High Court (2014-11-10)
• GANPAT RAO S/O SHANKER RAO SINCE DECD BY HIS LRS v. THE SPL LAO M AND MIP — Karnataka High Court (2014-11-10)
• KALYAN BHATT S/O VENKANA BHATT v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2014-10-31)