B.SREENIVASE GOWDA

6,355 recorded High Court judgment(s) · 2008–2018

Courts

Karnataka High Court

6355

DISMISSED	2164
Partly Allowed	1877
ALLOWED	1047
Dismissed for Non-Prosecution	542
DISPOSED	492
IA/Memo/VK/OP in disposal	86
ALLOWED AND REMANDED	66
REJECTED	37

BAJAJ ALLIANZ GENERAL INSURANCE CO LTD v. SMT LAKSHMAMMA — Karnataka High Court (2018-06-14)
SMT.LAKSHMAMMA v. ESHWAR R MANWAR — Karnataka High Court (2018-06-14)
SRI N KRISHNAPPA v. SMT. BHAGYALAKSHMI @ SHIVABHAGYAMMA — Karnataka High Court (2018-06-14)
S HEMALATHA v. N BHAGYALAKSHMI @ SHIVABHAGYAMMA — Karnataka High Court (2018-06-14)
KASTURI P N v. GOPAL KRISHNA D S — Karnataka High Court (2018-06-12)
SHRI A CHANDRASHEKAR v. SMT VANISHREE — Karnataka High Court (2018-06-12)
A N UMASHANKAR v. SRI. A V KEMPANNA — Karnataka High Court (2018-06-11)
SRI S M ANJANAPPA v. THE TAHASILDAR AT ANEKAL — Karnataka High Court (2018-06-11)
M P BIRLA v. SRI P SURESH — Karnataka High Court (2018-06-11)
SMT NANDAMMA v. SRI R NARAYANASWAMY — Karnataka High Court (2018-06-11)