B.SIVA SANKARA RAO,VILAS V.AFZULPURKAR

25 recorded High Court judgment(s) · 2009–2015

Courts

Disposal nature

Recent judgments

• M/s Landmark Developers, v. Sri Arvind Kumar — Telangana High Court (2015-09-18)
• D. Padmaja, v. Shri P.K. Mahanty, — Telangana High Court (2015-03-20)
• Sunkara Sreedhar, v. B.Sreenivasulu Reddy, — Telangana High Court (2014-09-19)
• Allahu Muslim Minority Welfare Association, v. Syed Umar Jaleel, — Telangana High Court (2014-09-19)
• The Differently Abled Employees Welfare Association, v. Sri P. K. Mohanty, I.A.S, — Telangana High Court (2014-07-04)
• The Pragathi Welfare Association, v. Sri Sameer Sharma, IAS — Telangana High Court (2014-04-21)
• Ganni Naga Gopala Rao, v. J. Ramanand, — Telangana High Court (2014-04-21)
• M/s. Columbia Petro Chem. Pvt. Ltd., v. Mr.Y.V.Ramana Reddy — Telangana High Court (2013-12-31)
• Sistu Ramesh S/o Rama Rao, v. The Government of India — Telangana High Court (2013-08-30)
• The A.P. Co-Op. Housing Societies Federation Limited, v. The A.P. State Consumer Disputes Redressal Commission, — Telangana High Court (2013-07-31)