B.SIVA SANKARA RAO,R.SUBHASH REDDY
596 recorded High Court judgment(s) · 2002–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 595 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 132 |
| DISMISSED NO COSTS | 120 |
| ALLOWED NO COSTS | 119 |
| DISMISSED FOR DEFAULT | 56 |
| WITHDRAWN | 48 |
| DISMISSED AS INFRUCTUOUS | 47 |
| PARTLY ALLOWED NO COSTS | 40 |
| CLOSED NO COSTS | 9 |
Recent judgments
- STATE OF AP.S.T.A.T. HYD. v. M/S.MAITREYKA ELECTRICALS PVT.LTD. — Telangana High Court (2015-09-29)
- Ippagunta Venkata Krishna Reddy v. Ippagunta Lalithamma — Telangana High Court (2015-09-29)
- M/s. Medha Bio-Technologies (P) Limited, v. The Commercial Tax Officer, — Telangana High Court (2015-09-29)
- SALES TAX APPELLATE TRIBUNAL HYD v. M/S MAITRAYA ELECTRIALS PVT LTD. — Telangana High Court (2015-09-29)
- M/s. Kisan Plant Biotech Limited, v. Commercial Tax Officer, — Telangana High Court (2015-09-29)
- S.R.A.T. HYD v. M/S.SUKHJIT STARCH MILLS NIZAMABAD. — Telangana High Court (2015-09-29)
- A.P.S.R. BEFORE S.T.A.T. HYD v. M/S SUKHJIT STARCH MILLS NIZAMABAD — Telangana High Court (2015-09-29)
- Shaik Mahammed Rafi v. Grandhi Poorna Seetha Manoja — Telangana High Court (2015-09-29)
- THE STATE OF A.P.STATE S.T.A.T.HYD. v. MAITREYA ELECTRICAL PVT.LTD.HYD. — Telangana High Court (2015-09-29)
- Garlapati Bhavani v. TheCommercial Tax Officer — Telangana High Court (2015-09-29)
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