B.SIVA SANKARA RAO,R.KANTHA RAO

44 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• Mr.Udatha Venkateshwarlu v. Authorised officer — Telangana High Court (2016-04-26)
• Gutha Venkata Kishore, v. Corporation Bank, — Telangana High Court (2016-04-26)
• M/s. Sahasra Investments Private Limited, v. The Union of India, rep. by the under Secretary, — Telangana High Court (2016-04-26)
• A.Venkateswara Rao, v. M/s. Shriram Transport Finance Company Ltd., — Telangana High Court (2016-04-26)
• The United India Insurance Company Limited, v. Permanent Lok Adalat under Legal Services — Telangana High Court (2016-04-26)
• M/s Reliance Cellulose Products Limited v. Andhra Bank, — Telangana High Court (2016-04-26)
• P.Venkataiah S/o P.Balakistaiah v. Oriental Bank of Commerce — Telangana High Court (2016-04-26)
• M/s. Ongole Arogya Hospitals Private Limited, v. Vijaya Bank Consortium, Ongole, — Telangana High Court (2016-04-25)
• P.Nabi Rasool, v. State Bank of India, Regional Manager, — Telangana High Court (2016-04-25)
• New India Assurance Company Ltd. v. The Permanent Lok Adalat, — Telangana High Court (2016-04-25)