B.SIVA SANKARA RAO,NOOTY RAMAMOHANA RAO

275 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• Smt. K.Santhi Kumari, v. The Depot Manager, — Telangana High Court (2016-04-13)
• The Registrar, v. Prof. G. Punnaiah, — Telangana High Court (2016-04-13)
• The Registrar, v. Sri M. Laxmana Murthy, — Telangana High Court (2016-04-13)
• The Registrar, v. Dr. R. Madhava Rao S/o R. Venkat Rao — Telangana High Court (2016-04-13)
• The Executive Officer v. The Special Tribunal for Land Grabbing (P) Act — Telangana High Court (2016-04-13)
• J.Mogilaiah v. The Project Officer, Integrated Tribal Development — Telangana High Court (2016-04-13)
• R. Somasekhar Reddy, v. The State Bank of Hyderabad, Regional Office, — Telangana High Court (2016-04-13)
• The Registrar v. Sri Ananthula Krishna Murthy — Telangana High Court (2016-04-13)
• Reliance General Insurance Company. Ltd., v. Smt. S Sunitha , R. Sunitha — Telangana High Court (2016-04-13)
• The Registrar, v. Prof. J.Janardhan Rao, — Telangana High Court (2016-04-13)