B.SIVA SANKARA RAO
16,050 recorded High Court judgment(s) · 2002–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 16014 |
| Andhra Pradesh High Court | 36 |
Disposal nature
| DISPOSED OF NO COSTS | 5822 |
| ALLOWED NO COSTS | 3623 |
| WITHDRAWN | 1708 |
| PARTLY ALLOWED NO COSTS | 1547 |
| DISMISSED | 1035 |
| DISMISSED NO COSTS | 833 |
| DISMISSED AS INFRUCTUOUS | 479 |
| CLOSED NO COSTS | 429 |
Recent judgments
- Shanker Subramanyam v. The State, CBI, BSFC — Telangana High Court (2019-04-09)
- Jagadish Kumar G. v. The State of Telangana, CBI — Telangana High Court (2019-04-09)
- M/s. Suguna Dairy Pvt Ltd, v. DVR College of Engineering and Technology — Telangana High Court (2019-04-08)
- KATIKINENI RADHA DEVI, HYD., v. STATE OF TELANGANA, REP PP AND ANR., — Telangana High Court (2019-04-08)
- Komandla Srinivas Reddy v. State of Telangana — Telangana High Court (2019-04-08)
- Vittala Gopala Krishna v. The State of Telangana, ACB — Telangana High Court (2019-04-08)
- Komandla Srinivas Reddy v. State of Telangana — Telangana High Court (2019-04-08)
- THATIKONDA UDAY KUMAR v. THE STATE OF A.P. — Telangana High Court (2019-04-08)
- PULICHERLA JAGADISH REDDY v. THE STATE OF TELANGANA.,REP.,PP — Telangana High Court (2019-04-08)
- IRRAPOTHULA SURESH, HYD AND ANR., v. THE STATE OF TELANGANA, REP PP., — Telangana High Court (2019-04-08)
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