B.SHETHNA, . SHARAD D.DAVE

130 recorded High Court judgment(s) · 2004–2005

Courts

Gujarat High Court

130

38-RULE ABSOLUTE/ALLOWED @ FH	34
39-RULE DISCHARGED/DISMISSED @ FH	29
26-DISMISSED @ ADM.STAGE	20
40-WITHDRAWN @ FH	14
46-ANY OTHER MODE @ FH	12
42-RULE DISCHARGED @ FH	7
27-WITHDRAWN @ ADM.STAGE	5
35-ANY OTHER MODE @ ADM.STAGE	5

SUNIL C SHAH v. UNION OF INDIA — Gujarat High Court (2005-04-27)
RR CHINOY v. BANK OF BARODA — Gujarat High Court (2005-01-20)
DISTRICT PRIMARY EDUCATION OFFICER v. MAHENDRASINH TEJUSINH RATHOD — Gujarat High Court (2005-01-19)
K S PAREKH SINCE DECEASED HIS L/R AS 1/1 TO 1/5 v. STATE OF GUJARAT — Gujarat High Court (2005-01-19)
DISTRICT PRIMARY EDUCATION OFFICER v. KANTIBHAI MAGANBHAI PATEL — Gujarat High Court (2005-01-19)
DIST.PRIMARY EDUCATION OFFICER v. AMRATBHAI DANABHAI PATEL — Gujarat High Court (2005-01-19)
TALUKA PANCHAYAT, UNA v. MUKESHKUMAR D. UKANI — Gujarat High Court (2005-01-18)
STATE OF GUJARAT v. DR.KUMAR MOHANLAL MEHTA — Gujarat High Court (2005-01-17)
SHAILESHKUMAR M PATEL v. STATE OF GUJARAT — Gujarat High Court (2005-01-12)
KODINAR MUNICIPALITY v. MORI ARJANBHAI BHIMABHAI — Gujarat High Court (2005-01-11)