B.SHETHNA, . RAVI R.TRIPATHI

40 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	16
26-DISMISSED @ ADM.STAGE	14
38-RULE ABSOLUTE/ALLOWED @ FH	8
43-DISMISSED FOR DEFAULT @ FH	1
28-REJECTED @ ADM.STAGE	1

STATE OF GUJARAT v. PATNI RAMESHBHAI RAIBHANBHAI — Gujarat High Court (2003-11-18)
STATE OF GUJARAT v. ARVINDKUMAR N BHATT — Gujarat High Court (2003-11-17)
SURESHBHAI NARSIBHAI SONI v. STATE OF GUJARAT — Gujarat High Court (2003-11-04)
ARJANBHAI GALABHAI DUNGIYA v. STATE OF GUJARAT — Gujarat High Court (2003-11-04)
BHARATKUMAR RAMANLAL PATEL v. AGRICULTURAL PRODUCE MARKET COMMITTEE — Gujarat High Court (2003-10-16)
SUPERINTENDING ENGINEER v. PD KAPADI — Gujarat High Court (2003-10-15)
GUJARAT STATE LAND DEVELOP CORPORATION LTD. v. SOMPURA DHARMEDNRA HATHI C/O SD RATHOD — Gujarat High Court (2003-10-15)
PORT OFFICER v. SOMNATH ICE FACTORY THROUGH RAJESH K GOHEL — Gujarat High Court (2003-10-14)
GUJARAT AGRICULTURAL UNIVERSITY v. BADHABHAI B RABARI — Gujarat High Court (2003-10-14)
BABUBHAI BHAGWANJI MEHTA v. STATE OF GUJARAT SPECIAL SECRETARY (APPEALS) — Gujarat High Court (2003-10-09)