LexB.SHETHNA, . R. VORA
53 recorded High Court judgment(s) · 2003–2004
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 53 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 28 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 22 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- STATE OF GUJARAT v. SUDHIRBHAI B KHATALVADIYA — Gujarat High Court (2004-05-05)
- RUPABHAI KAKDIYABHAI VARLI v. STATE OF GUJARAT — Gujarat High Court (2004-05-05)
- STATE OF GUJARAT v. DHULABHAI MANORBHAI PARMAR — Gujarat High Court (2004-05-04)
- SHAILAKUMARI BRIJMOHAN v. STATE OF GUJARAT — Gujarat High Court (2004-05-03)
- STATE OF GUJARAT v. JIVRAJ BHADABHAI — Gujarat High Court (2004-04-28)
- CHIMANBHAI KHALIYABHA HALPATI v. STATE OF GUJARAT — Gujarat High Court (2004-04-28)
- DHIRABHAI NANABHAI MUNIYA v. STATE OF GUJARAT — Gujarat High Court (2004-04-28)
- BACHUBHAI BHULABHAI HALPATI v. STATE OF GUJARAT — Gujarat High Court (2004-04-26)
- CHHATRASINH MANSUKHBHAI v. STATE OF GUJARAT — Gujarat High Court (2004-04-26)
- RAJUBHAI BALUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2004-04-21)