B.SHETHNA, . R.P.DHOLAKIA
61 recorded High Court judgment(s) · 2006–2006
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 61 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 56 |
| 40-WITHDRAWN @ FH | 1 |
| 46-ANY OTHER MODE @ FH | 1 |
| 26-DISMISSED @ ADM.STAGE | 1 |
| 44-PARTLY ALLOWED @ FH | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
Recent judgments
- ARVINDLAL RATILAL v. SURAT MUNICIPAL CORPORATION THR' COMMISSIONER — Gujarat High Court (2006-05-04)
- GUJARAT HOUSING BOARD v. HEIRS OF BAI SONA D/O BHAGABHAI ABHABHAI — Gujarat High Court (2006-04-25)
- GUJARAT HOUSING BOARD v. GULABBEN MATHURBHAI & 8 — Gujarat High Court (2006-04-25)
- MANGALBHAI HOTHABHAI,SINCE DE CD.THRU HIS HEIR & L.RS. v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-04-25)
- MULAJIBHAI MOTIBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-04-25)
- GUJARAT HOUSING BOARD v. RAMANBHAI MANGALBHAI'S HEIR RAVJIBHAI MANGALBHAI — Gujarat High Court (2006-04-25)
- GUJARAT HOUSING BOARD v. GHANSHYAMBHAI BHAILALBHAI PATEL — Gujarat High Court (2006-04-25)
- PATEL CHHTABHAI JETHBHAI,SINCEDECD THRU HIS HEIRS & L.RS. v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-04-25)
- DIGVIJAYSINH G. ZALA v. STATE OF GUJARAT — Gujarat High Court (2006-04-25)
- ZAVERBEN MOTIBHAI v. SPL.LAND ACQUISITION OFFICER — Gujarat High Court (2006-04-25)
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