B.SHETHNA, . N.G.NANDI

91 recorded High Court judgment(s) · 2002–2002

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	63
38-RULE ABSOLUTE/ALLOWED @ FH	23
26-DISMISSED @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	1

STATE OF GUJARAT v. MAHENDRAKUMAR PARSHOTTAMBHAI DESAI — Gujarat High Court (2002-05-07)
SPECIAL LAND ACQUISITION OFFICER v. KESHAVBHAI RAMJI DECD. THRO' HEIR JADIBEN KESHAV — Gujarat High Court (2002-03-06)
SHARDABEN CHIMANLAL v. ADDL SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-03-06)
SPECIAL LANDACQUISITION OFFICER v. KOLI SAVDAS UGARA SINCE DECEASED THRO'HIS HEIRS & LRS. — Gujarat High Court (2002-02-26)
SPECIAL LAND ACQUISITION OFFICER v. RABARI MAGAN CHEHARA — Gujarat High Court (2002-02-21)
GANDAJI LAKHAJI DEAC.THRO' HIS LEGAL HEIRS v. SP.LAND ACQUISITION OFFICER — Gujarat High Court (2002-02-20)
SP. LAND ACQUISITION OFFICER v. KOLI RAVAJI SHAKARAJI — Gujarat High Court (2002-02-19)
SPECIAL LAND ACQUISITION OFFICER v. ADAM ASMAL JAMADAR — Gujarat High Court (2002-01-30)
SPECIAL LAND ACQUISITION OFFICER v. ADAMALI BAPU BANGA — Gujarat High Court (2002-01-30)
SPECIAL LAND ACQUISITION OFFICER v. UMARJI IBRAHIM — Gujarat High Court (2002-01-30)