B.SHETHNA, . M.D. SHAH

78 recorded High Court judgment(s) · 2006–2006

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	42
38-RULE ABSOLUTE/ALLOWED @ FH	15
46-ANY OTHER MODE @ FH	9
26-DISMISSED @ ADM.STAGE	7
42-RULE DISCHARGED @ FH	3
40-WITHDRAWN @ FH	2

V.N.TALWANI RETIRED JOINT DIST. JUDGE v. REGISTRAR — Gujarat High Court (2006-11-04)
A K YADAV v. DIRECTOR — Gujarat High Court (2006-11-03)
UNITED INDIA INSURANCE CO LTD v. THAVRAJA MANJI NINAMA — Gujarat High Court (2006-11-02)
BL SHARMA v. COMMANDANT, C I S F UNIT — Gujarat High Court (2006-10-13)
TULSIBHAI @ MOHANBHAI KHIMAJI MARWADI v. CHARANKAUR ARJANSING — Gujarat High Court (2006-10-13)
SUO MOTU CONTEMPT PROCEEDINGS v. MR. YATIN N. OZA PRESIDENT, — Gujarat High Court (2006-10-12)
UNITED INDIA INSURANCE CO LTD. v. RAMESHBHAI SOMABHAI VANKAR — Gujarat High Court (2006-10-06)
UNION OF INDIA v. SP VOHRA — Gujarat High Court (2006-10-06)
VIJAYPAL SINGH C/O ASSO.OF RAILWAYS & POST EMPLOYEES v. UNION OF INDIA — Gujarat High Court (2006-10-05)
LALJIBHAI B PATEL v. UNION OF INDIA — Gujarat High Court (2006-10-04)