LexB.SHETHNA, . M.C.PATEL
792 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 792 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 425 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 264 |
| 46-ANY OTHER MODE @ FH | 65 |
| 26-DISMISSED @ ADM.STAGE | 16 |
| 40-WITHDRAWN @ FH | 12 |
| 35-ANY OTHER MODE @ ADM.STAGE | 3 |
| 27-WITHDRAWN @ ADM.STAGE | 3 |
| 43-DISMISSED FOR DEFAULT @ FH | 2 |
Recent judgments
- IQBALHUSSEIN M. MALIK v. STATE OF GUJARAT — Gujarat High Court (2006-04-04)
- VAVIYA KANJI MURA v. STATE OF GUJARAT — Gujarat High Court (2006-03-27)
- KADI INDUSTRIAL ASOSCIATION v. STATE OF GUJARAT — Gujarat High Court (2006-03-27)
- GULAM MOHAMMED IBRAHIM HAJI v. SANTRAMPUR MUNICIPAL BOROUGH — Gujarat High Court (2006-03-24)
- LOK ADHIKAR SANGH v. STATE OF GUJARAT — Gujarat High Court (2006-03-23)
- FAKIR RAHEMANSAH MAHERALIASAH AND DIVAN MAHOMAD HANIFSAH R. v. KALOL NAGARPALIKA — Gujarat High Court (2006-03-23)
- LOK ADHIKAR SANGH v. STATE OF GUJARAT — Gujarat High Court (2006-03-23)
- JAGDISH S PARASHAR v. STATE OF GUJARAT — Gujarat High Court (2006-03-22)
- BHARAT B THAKKAR v. STATE OF GUJARAT — Gujarat High Court (2006-03-22)
- SURESH NARSHIRAM THACKER v. STATE OF GUJARAT — Gujarat High Court (2006-03-22)