B.SHETHNA, . KUNDAN SINGH

57 recorded High Court judgment(s) · 2002–2002

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	25
38-RULE ABSOLUTE/ALLOWED @ FH	19
39-RULE DISCHARGED/DISMISSED @ FH	13

SURESH B KELLA v. STATE OF GUJARAT — Gujarat High Court (2002-12-26)
MULCHAND KHANUMAL KHATRI v. STATE OF GUJARAT — Gujarat High Court (2002-12-26)
G S R T C v. PRAFFULABEN WD/O VINODCHANDRA SONI — Gujarat High Court (2002-12-26)
SPL.LAQ OFFICER v. HEIRS OF DECD.VALJIBHAI CHHELIYABHAI — Gujarat High Court (2002-12-20)
SPL.LAQ OFFICER v. SHANTILAL MURJIBHAI PATEL — Gujarat High Court (2002-12-20)
SPL.LAQ OFFICER v. RAMESHBHAI MURJIBHAI PATEL — Gujarat High Court (2002-12-20)
SPL.LAQ OFFICER v. HARJIBHAI PARGHAMBHAI PATEL DECD.HIS HEIRS — Gujarat High Court (2002-12-20)
SPL.LAQ OFFICER v. NAGINBHAI MURJIBHAI PATEL — Gujarat High Court (2002-12-20)
SPL.LAQ OFFICER v. MURJIBHAI ISHWARBHAI PATEL, DECD.THRO'HIS HEIRS — Gujarat High Court (2002-12-20)
RABARI KALIBEN WD/O DHIRUBHAI HARJIBHAI v. PATEL RAJENDRABHAI AMBALAL — Gujarat High Court (2002-12-16)