B.SHETHNA, . H.B.ANTANI

47 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	25
38-RULE ABSOLUTE/ALLOWED @ FH	9
26-DISMISSED @ ADM.STAGE	6
46-ANY OTHER MODE @ FH	5
27-WITHDRAWN @ ADM.STAGE	1
42-RULE DISCHARGED @ FH	1

DINESHCHANDRA MODI S/O.NANCHAND MODI v. STATE OF GUJARAT — Gujarat High Court (2007-03-23)
DILIP WAGHESHWARI v. UNION OF INDIA — Gujarat High Court (2007-03-21)
UNION OF INDIA v. MULABHAI N CHAVDA — Gujarat High Court (2007-03-16)
UNION OF INDIA v. JOGENDRA BACHUBHAI — Gujarat High Court (2007-03-05)
PRIME FLOOR TILES PVT. LTD. v. HINDUSTAN PETROLEUM CORPORATION LTD. — Gujarat High Court (2007-03-02)
SAFFRON CERAMICS PVT. LTD. v. HINDUSTAN PETROLEUM CORPORATION LTD. — Gujarat High Court (2007-03-02)
BALAKRISHNAN GIRI v. UNION OF INDIA THR' ITS SECRETARY — Gujarat High Court (2007-03-01)
GSRTC v. JEBUNISA IBRAHIMKHAN — Gujarat High Court (2007-03-01)
D K KAUL v. UNION OF INDIA THRO' DIRECTOR GENERAL — Gujarat High Court (2007-02-14)
NARENDRABHAI TIWARI v. STATE OF GUJARAT — Gujarat High Court (2007-02-13)