B.SHETHNA, . D.P.BUCH

33 recorded High Court judgment(s) · 2001–2002

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	14
38-RULE ABSOLUTE/ALLOWED @ FH	14
42-RULE DISCHARGED @ FH	3
46-ANY OTHER MODE @ FH	2

KADAR SATTAR ALIAS MELO ANSARI GARANA v. STATE OF GUJARAT — Gujarat High Court (2002-01-11)
THAKORE JAVANJI THAKHAJI v. STATE OF GUJARAT — Gujarat High Court (2001-12-28)
JAMAN RAVAJI@ SHIVRAM v. STATE OF GUJARAT — Gujarat High Court (2001-12-27)
LILA MASHRAI v. STATE OF GUJARAT — Gujarat High Court (2001-12-27)
SATHWARA SURESHKUMAR GANGARAM v. STATE OF GUJARAT — Gujarat High Court (2001-12-27)
ATAJI MOHANJI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2001-12-27)
TRIKAMBHAI DEEPABHAI PARMAR v. THE STATE OF GUJARAT — Gujarat High Court (2001-12-26)
FAKIRBHAI SIKANDARBHAI K v. STATE OF GUJARAT — Gujarat High Court (2001-12-24)
SURESHBHAI V SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2001-12-24)
MANOJ NAGJI PATEL v. STATE OF GUJARAT — Gujarat High Court (2001-12-24)