B.SHETHNA, . AKSHAY H.MEHTA

26 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	12
39-RULE DISCHARGED/DISMISSED @ FH	8
26-DISMISSED @ ADM.STAGE	6

MADHAVSINH J. VAGHELA v. STATE OF GUJARAT THRO' DIRECTOR, AGRICULTURAL — Gujarat High Court (2003-07-31)
SANJAYKUMAR JANAKBHAI PATEL v. UNION OF INDIA — Gujarat High Court (2003-07-23)
GARDEN SILK MILLS LTD. v. SURAT MUNICIPAL CORPORATION — Gujarat High Court (2003-07-23)
RAIJIBHAI SURABHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2003-07-19)
ASMANMIYA C MALEK v. G S R T C — Gujarat High Court (2003-07-18)
ANITA BHANDARI v. UNION OF INDIA — Gujarat High Court (2003-07-16)
UNION OF INDIA v. NATHA MADIA — Gujarat High Court (2003-07-07)
PATEL THAKORBHAI CHIMANBHAI v. STATE OF GUJARAT — Gujarat High Court (2003-07-02)
H.S. CHHADIA HSO, (PI) v. UNION OF INDIA — Gujarat High Court (2003-07-01)
SADUBHA PARTY SEVA SAHKARI MANDALI LIMITED v. STATE OF GUJARAT — Gujarat High Court (2003-07-01)