B.SHETHNA, . A.L.DAVE

25 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	12
39-RULE DISCHARGED/DISMISSED @ FH	8
26-DISMISSED @ ADM.STAGE	4
42-RULE DISCHARGED @ FH	1

GUJARAT WATER SUPPLY AND SEWERAGE BOARD v. KETANBHAI DINKARRAY PANDYA — Gujarat High Court (2003-06-16)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. RAMNIKLAL POPATBHAI LADANI C/O BABULAL M MAVANI ADVOCATE — Gujarat High Court (2003-05-09)
G S R T C v. JASHVANTSINH RAMSINH PARMAR — Gujarat High Court (2003-05-01)
VISHVANATH HARISHANKER VYAS v. STATE OF GUJARAT — Gujarat High Court (2003-05-01)
NITABEN PRATAPSINH JADEJA v. SUPERINTENDENT — Gujarat High Court (2003-04-29)
PRUTHVISINH S. RAIJADA v. STATE OF GUJARAT — Gujarat High Court (2003-04-24)
NATUBHAI KHIMABHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2003-04-23)
ALIAS MANUBHAI SIPAI @ ILIASBEG MUNAVERBEG MIRZA v. STATE OF GUJARAT — Gujarat High Court (2003-04-23)
MANIBEN WD/O RAMSINH PALABHAI AHIR v. STATE OF GUJARAT — Gujarat High Court (2003-04-17)
AFSANABANU IDRISHKHAN PATHAN v. ASHRAFKHAN A CHOUHAN — Gujarat High Court (2003-04-17)