LexB.SESHASAYANA REDDY,P.DURGA PRASAD
77 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 77 |
Disposal nature
| DISMISSED | 40 |
| PARTLY ALLOWED NO COSTS | 13 |
| DISMISSED AS NOT PRESSED | 7 |
| ALLOWED NO COSTS | 6 |
| DISMISSED NO COSTS | 3 |
| DISMISSED FOR DEFAULT | 3 |
| ALLOWED REMAND NO COSTS | 2 |
| PARTLY ALLOWED WITH COSTS | 1 |
Recent judgments
- The New India Assurance Company Ltd v. Mr.Chidurala Anjan Kumar — Telangana High Court (2011-04-15)
- T.SURAJ SEC.BAD v. MIR HAMID ALI SEC.BADAND 2 — Telangana High Court (2011-04-15)
- Union of India [13 Punjab [Jind] Regment] v. S.Annesh Kumar — Telangana High Court (2011-04-15)
- S.Aneesh Kumar v. Union of India — Telangana High Court (2011-04-15)
- The Oriental Insurance Company Ltd., v. Kotani Varalakshmi — Telangana High Court (2011-04-08)
- S.R.K.SONI CHIT FUNDS AND 2 ORS v. SAROJ CHADDA — Telangana High Court (2011-03-25)
- B.N.Mehra and Company v. Saroj Chadha — Telangana High Court (2011-03-25)
- M. Ananthasayanudu v. The Kurnool District S.C. Service Cooperative Society Ltd. — Telangana High Court (2011-02-25)
- Bajranglal Agarwal v. M/s. Pooja Trade Links — Telangana High Court (2011-02-25)
- The New India Assurance Co Ltd v. Vemuri Gopal Krishna — Telangana High Court (2011-02-25)